Deep Motors Gallery & Ors Vs RBL Bank Ltd

Debts Recovery Appellate Tribunal, Mumbai Bench 5 Feb 2024 M.A. No. 14 Of 2024 In Appeal on Diary No. 1603 Of 2023 (2024) 02 DRAT CK 0012
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

M.A. No. 14 Of 2024 In Appeal on Diary No. 1603 Of 2023

Hon'ble Bench

Ashok Menon, Chairperson

Advocates

Meenu P., M.V. Kini & Co

Final Decision

Disposed Of

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 02 DRAT CK 0012
  • Coram: Ashok Menon, Chairperson
  • Bench: Single Bench
  • Advocates: Meenu P., M.V. Kini & Co
  • Result: Disposed Of
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