Puran Gurung Vs State Of Sikkim & Another

Sikkim High Court 24 Jan 2024 Writ Petition (C) No. 2 Of 2024 (2024) 01 SIK CK 0001
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 2 Of 2024

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Karma Thinlay Namgyal, Yashir Namgyal Tamang, Zamyang N. Bhutia, Chetan Sharma, Zangpo Sherpa, Sujan Sunwar

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

Heard Mr. Karma Thinlay Namgyal, learned Senior Counsel for the Petitioner.

Mr. Zangpo Sherpa, learned Additional Advocate General, appears on behalf of the respondents.

List it for admission after winter vacation on 04.03.2024.

In the meanwhile, respondents may file a short affidavit to oppose, if they desire, the admission of this case.

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Case Metadata
  • Ck Citation: (2024) 01 SIK CK 0001
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Karma Thinlay Namgyal, Yashir Namgyal Tamang, Zamyang N. Bhutia, Chetan Sharma, Zangpo Sherpa, Sujan Sunwar
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