Bakul Narzary Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 23 Feb 2024 Public Interest Litigation No. 7 Of 2023
Bench: Division Bench

Judgement Snapshot

Case Number

Public Interest Litigation No. 7 Of 2023

Hon'ble Bench

S. Vaidyanathan, CJ; W. Diengdoh, J

Advocates

S. Chakrawarty, E. Laloo, S. Sengupta, A. Pradhan

Judgement Text

Translate:
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Case Metadata
  • Coram: S. Vaidyanathan, CJ; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: S. Chakrawarty, E. Laloo, S. Sengupta, A. Pradhan
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