Dhruba Sharma Vs Superintendent Of Central Bureau Of Investigation (ACB), Shillong

Meghalaya High Court At Shillong 27 Feb 2024 Criminal Petition No. 31 Of 2018 (2024) 02 MEG CK 0063
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Petition No. 31 Of 2018

Hon'ble Bench

W. Diengdoh, J

Advocates

G.C. Marboh, K.Ch. Gautam, K. Gurung, Dr. N. Mozika

Judgement Text

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