Dinesh Jajodia Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 29 Feb 2024 Miscellaneous Application No. 206 Of 2024 In Appeal No. 70 Of 2024 (2024) 02 SEBI CK 0009
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Application No. 206 Of 2024 In Appeal No. 70 Of 2024

Hon'ble Bench

Meera Swarup, Technical Member

Advocates

Supriya Nair, Juan D'souza, Rasika Ghate, Nishit Dhruva, Shefali Shankar, Dhruv Kapadia

Judgement Text

Translate:

Meera Swarup, Technical Member

1. Not on Board. Mentioned by the learned counsel for the Applicant. Misc. Application for amendment is allowed.

2. Two weeks additional time is given to the respondent to file a reply. List on April 4, 2024.

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Case Metadata
  • Ck Citation: (2024) 02 SEBI CK 0009
  • Coram: Meera Swarup, Technical Member
  • Bench: Single Bench
  • Advocates: Supriya Nair, Juan D'souza, Rasika Ghate, Nishit Dhruva, Shefali Shankar, Dhruv Kapadia
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