IB-206/PB/2022:-
This is a petition filed under Section 10 of the IBC. Ld. Counsel on behalf of the Petitioner, on instruction, seeks liberty to withdraw the present petition. Liberty is granted to the Petitioner to withdraw the present petition i.e. IB206/PB/2022. The same is dismissed as withdrawn.
All papers be consigned to the record room.
Ms. Ekta Chaudhary, Ld. Counsel on behalf of the Financial Creditor(SBI) is also present. Consequently, IA/2984/2022 become infructuous and the same is dismissed as infructuous.
