Arun Tari Vs Securities And Exchange Board Of India

Securities Appellate Tribunal Mumbai 22 Mar 2024 Miscellaneous Application No. 1481 Of 2023, 269 Of 2024, Appeal No. 911 Of 2023 (2024) 03 SEBI CK 0017
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Application No. 1481 Of 2023, 269 Of 2024, Appeal No. 911 Of 2023

Hon'ble Bench

Meera Swarup, Technical Member

Advocates

Neha Achliya, Mihir Mody, Harshvardhan Melanta, K Ashar

Judgement Text

Translate:

Meera Swarup, Technical Member

1. Delay in filing the reply is condoned. Misc. Application is allowed. Reply is taken on record.

2. Three weeks’ time is allowed to file rejoinder. List on June 18, 2024.

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Case Metadata
  • Ck Citation: (2024) 03 SEBI CK 0017
  • Coram: Meera Swarup, Technical Member
  • Bench: Single Bench
  • Advocates: Neha Achliya, Mihir Mody, Harshvardhan Melanta, K Ashar
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