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Allahabad High Court, Lucknow Bench 28 Mar 2024 Criminal Misc. Bail Application No. - 3188 Of 2024 (2024) 03 AHC CK 0043
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Misc. Bail Application No. - 3188 Of 2024

Hon'ble Bench

Subhash Vidyarthi, J

Advocates

Abhay Raj Singh

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 408, 419, 420

Judgement Text

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Case Metadata
  • Citation: (2024) 03 AHC CK 0043
  • Coram: Subhash Vidyarthi, J
  • Bench: Single Bench
  • Advocates: Abhay Raj Singh
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 408, 419, 420
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