Ramki @ Ramkumar Vs State

Madras High Court 28 Mar 2024 Criminal Original Petition No. 7913 Of 2024 (2024) 03 MAD CK 0118
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 7913 Of 2024

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

R. Rajadurai, L.Baskaran

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 229A, 294(b), 302, 341, 506(ii)

Judgement Text

Translate:
From The Blog
Supreme Court: SC Certificate Can Be Issued Based on Mother’s Caste, Not Non-SC Father
Dec
10
2025

Court News

Supreme Court: SC Certificate Can Be Issued Based on Mother’s Caste, Not Non-SC Father
Read More
Goa Nightclub Fire Exposes Illegal Operations: Luthra Brothers Face Culpable Homicide Charges
Dec
10
2025

Court News

Goa Nightclub Fire Exposes Illegal Operations: Luthra Brothers Face Culpable Homicide Charges
Read More