Thiyagu @ Thiyagarajan Vs Inspector Of Police

Madras High Court 28 Mar 2024 Criminal Original Petition No. 4838 Of 2024 (2024) 03 MAD CK 0119
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 4838 Of 2024

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

P. Thamarai Selvan, L.Baskaran

Acts Referred
  • Indian Penal Code, 1860 - Section 120(b), 147, 148, 229A, 294(b), 307, 323, 324, 341, 506(ii)
  • Explosive Substances Act, 1908 - Section 4, 5

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 MAD CK 0119
  • Coram: C.V.Karthikeyan, J
  • Bench: Single Bench
  • Advocates: P. Thamarai Selvan, L.Baskaran
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 120(b), 147, 148, 229A, 294(b), 307, 323, 324, 341, 506(ii)
  • Explosive Substances Act, 1908 - Section 4, 5
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