Veenadeepak Vs State

Madras High Court 28 Mar 2024 Criminal Original Petition No. 7865 Of 2024 (2024) 03 MAD CK 0120
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 7865 Of 2024

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

B.Sundarapandiyan, L.Baskaran

Acts Referred
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(A)
  • Tamil Nadu Prohibition Act, 1937 - Section 4(1)(a), 4(1A)(ii)

Judgement Text

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Case Metadata
  • Citation: (2024) 03 MAD CK 0120
  • Coram: C.V.Karthikeyan, J
  • Bench: Single Bench
  • Advocates: B.Sundarapandiyan, L.Baskaran
Referenced Acts & Sections
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(A)
  • Tamil Nadu Prohibition Act, 1937 - Section 4(1)(a), 4(1A)(ii)
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