Md. Deepraj Sarkar Vs Tahima Aktar

Tripura High Court- Agartala 28 Mar 2024 Interlocutory Application No. 1 Of 2024 In First Appeal No. 3 Of 2024 (2024) 03 TP CK 0023
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Interlocutory Application No. 1 Of 2024 In First Appeal No. 3 Of 2024

Hon'ble Bench

Arindam Lodh, J; S.D. Purkayastha, J

Advocates

D.K. Das Choudhury, A. Debbarma

Final Decision

Allowed

Acts Referred
  • Limitation Act, 1963 - Section 5

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0023
  • Coram: Arindam Lodh, J; S.D. Purkayastha, J
  • Bench: Division Bench
  • Advocates: D.K. Das Choudhury, A. Debbarma
  • Result: Allowed
Referenced Acts & Sections
  • Limitation Act, 1963 - Section 5
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