Priyanka Chowdhury Vs Subham Banik

Tripura High Court- Agartala 28 Mar 2024 First Appea 07 Of 2023 (2024) 03 TP CK 0027
Bench: Division Bench

Judgement Snapshot

Case Number

First Appea 07 Of 2023

Hon'ble Bench

Arindam Lodh, J; S.D. Purkayastha, J

Advocates

S. Lodh, Pujan Biswas, S. Debbarma

Judgement Text

Translate:

Heard Mr. S. Lodh, learned counsel appearing for the appellant. Also heard Mr. Pujan Biswas and Ms. S. Debbarma, learned counsel appearing for the respondent.

List the matter for admission on 25.04.2024. The appellant is directed to supply a copy of the memo of appeal to the respondent.

From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More