Pramesh Chandra Das Vs Manik Das & Anr.

Tripura High Court- Agartala 27 Mar 2024 Regular Second Appeal No. 19 Of 2023 (2024) 03 TP CK 0028
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 19 Of 2023

Hon'ble Bench

S.D. Purkayastha, J

Advocates

S. Majumder, D. Sarma

Judgement Text

Translate:

S.D Purkayastha, J

Mr. D. Sarma, learned counsel appearing for the respondents prays for 2[two] weeks time to file additional written statement. He also submits that after filing of additional written statement, the matter of admission hearing can be taken up.

Considered.

List this matter on 12.04.2024.

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0028
  • Coram: S.D. Purkayastha, J
  • Bench: Single Bench
  • Advocates: S. Majumder, D. Sarma
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