Keshwa Nand Dwivedi & 2 Ors Vs M/s DLF Universal Ltd

National Consumer Disputes Redressal Commission 22 Mar 2024 First Appeal Nos. 503, 515, 516, 530 Of 2023 (2024) 03 NCDRC CK 0036
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal Nos. 503, 515, 516, 530 Of 2023

Hon'ble Bench

Subhash Chandra, Presiding Member

Advocates

Apoorve Karol, Mithu Jain, Kavitoli G Yeptho, Pravin Bahadur, Seema Sundd, Ritu Raj Srivastavba, Aditya Singh, Abhishek S, Snehil Srivastava

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 2019 - Section 51, 69

Judgement Text

Translate:
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Case Metadata
  • Citation: (2024) 03 NCDRC CK 0036
  • Coram: Subhash Chandra, Presiding Member
  • Bench: Single Bench
  • Advocates: Apoorve Karol, Mithu Jain, Kavitoli G Yeptho, Pravin Bahadur, Seema Sundd, Ritu Raj Srivastavba, Aditya Singh, Abhishek S, Snehil Srivastava
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 51, 69
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