Chitta Chakraborty Vs Namita Chakraborty & Ors.

Tripura High Court- Agartala 27 Mar 2024 Regular Second Appeal No. 10 Of 2024 (2024) 03 TP CK 0051
Bench: Single Bench

Judgement Snapshot

Case Number

Regular Second Appeal No. 10 Of 2024

Hon'ble Bench

S.D. Purkayastha, J

Advocates

D. Deb, K. C. Bhattacharjee, S.M. Chakraborty, A. Pal

Judgement Text

Translate:

S.D Purkayastha, J

Caveat petition has been filed by the respondents No.1,2 & 3 in connection of this appeal and Mr. S.M. Chakraborty, learned senior counsel assisted by Ms. A. Pal, learned counsel have entered appearance for them.

Mr. Chakraborty, learned senior counsel submits that he has not yet received the copy of the memo of appeal and another date may be fixed so that he can participate in the hearing on admission of the matter.

Mr. D. Deb, learned counsel appearing for the appellant has supplied the copy of memo of appeal along with a set of documents and copy of petition for stay to Mr. Chakraborty, learned senior counsel.

List this matter on 10.04.2024 for admission hearing.

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