Under Secretary Vs Cherukuri Nagabhushanam

High Court For The State Of Telangana:: At Hyderabad 27 Mar 2024 Writ Appeal No. 1283 Of 2014 (2024) 03 TEL CK 0023
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Appeal No. 1283 Of 2014

Hon'ble Bench

Alok Aradhe, CJ; Sujoy Paul, J

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 14

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0023
  • Coram: Alok Aradhe, CJ; Sujoy Paul, J
  • Bench: Division Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 14
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