M/S. RAXA Security Services Ltd. Vs M/S. Smart Fence Integrated Security Pvt.Ltd.

High Court For The State Of Telangana:: At Hyderabad 27 Mar 2024 Arbitration Application No. 56 Of 2020, Civil Revision Petition No. 743 Of 2020 (2024) 03 TEL CK 0024
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Arbitration Application No. 56 Of 2020, Civil Revision Petition No. 743 Of 2020

Hon'ble Bench

Alok Aradhe, CJ; Anil Kumar Jukanti, J

Final Decision

Disposed Of

Acts Referred
  • Arbitration and Conciliation Act, 1996 - Section 12, 13, 13(2), 14, 34

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
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Delhi HC
Surinder Kumar Grover Vs State & Ors
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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0024
  • Coram: Alok Aradhe, CJ; Anil Kumar Jukanti, J
  • Bench: Division Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Arbitration and Conciliation Act, 1996 - Section 12, 13, 13(2), 14, 34
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