Uma Papabathinivs State Of Telangana

High Court For The State Of Telangana:: At Hyderabad 26 Mar 2024 Writ Petition No. 13291, 15620 Of 2021 (2024) 03 TEL CK 0026
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 13291, 15620 Of 2021

Hon'ble Bench

T. Madhavi Devi, J

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 315, 320

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0026
  • Coram: T. Madhavi Devi, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 315, 320
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