Mohammed Ghouse And 5 Others Vs State Of Telangna And 4 Others

High Court For The State Of Telangana:: At Hyderabad 26 Mar 2024 Writ Petition No. 30917, 31353 Of 2022 (2024) 03 TEL CK 0027
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 30917, 31353 Of 2022

Hon'ble Bench

T. Madhavi Devi, J

Final Decision

Allowed

Acts Referred
  • Telangana Police (Civil) Subordinate Service Rules, 1996 - Rule 10(ii)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0027
  • Coram: T. Madhavi Devi, J
  • Bench: Single Bench
  • Result: Allowed
Referenced Acts & Sections
  • Telangana Police (Civil) Subordinate Service Rules, 1996 - Rule 10(ii)
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