K.Niranjan Reddy Vs J.Ratna Kumar And Another,

High Court For The State Of Telangana:: At Hyderabad 26 Mar 2024 Criminal Revision Case No. 1215 Of 2008 (2024) 03 TEL CK 0030
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Case No. 1215 Of 2008

Hon'ble Bench

K.Surender, J

Final Decision

Partly Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 397
  • Negotiable Instruments Act, 1881 - Section 138

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TEL CK 0030
  • Coram: K.Surender, J
  • Bench: Single Bench
  • Result: Partly Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 397
  • Negotiable Instruments Act, 1881 - Section 138
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