Sagolsem Sanajaoba Singh Vs State Of Manipur & 2 Ors.

Manipur High Court (Imphal) 22 Mar 2024 Writ Petition (C) No. 223 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 185 Of 2024 (2024) 03 MAN CK 0043
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 223 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 185 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

A. Mohendro

Judgement Text

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