Khundrakpam Ongbi Medha Devi & 7 Ors. Vs State Of Manipur & 3 Ors.

Manipur High Court (Imphal) 1 Apr 2024 Writ Petition (C) No. 226 Of 2024
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 226 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Ch. Ngongo, Gangarani, Niranjan Sanasam

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Ch. Ngongo, Gangarani, Niranjan Sanasam
  • Result: Disposed Of
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