State Of Manipur Vs M/S Rangnamei Construction & Sales

Manipur High Court (Imphal) 1 Apr 2024 Writ Petition (C) No. 255 Of 2020 (2024) 04 MAN CK 0003
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 255 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Kh. Lupenjit, Th. Vashum

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 04 MAN CK 0003
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Kh. Lupenjit, Th. Vashum
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