R S Ngaranchui & Ors. Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 1 Apr 2024 Writ Petition (C) No. 406 Of 2023 (2024) 04 MAN CK 0005
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 406 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

L. Shashibhushan, K. Kamei, M. Devananda, Jyotsana

Judgement Text

Translate:
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Case Metadata
  • Citation: (2024) 04 MAN CK 0005
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: L. Shashibhushan, K. Kamei, M. Devananda, Jyotsana
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