Stakeholders Consultation Committee of Punjab Basmati Rice Ltd Vs Mr. Sanjay Kumar Aggarwal

National Company Law Appellate Tribunal New Delhi 1 Apr 2024 Company Appeal (AT) (Insolvency) No. 1425 Of 2023
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1425 Of 2023

Hon'ble Bench

Rakesh Kumar Jain, Member (J); Ajai Das Mehrotra, Member (T)

Advocates

Rakesh Gupta, Eshna Kumar, Akshat Maheshwari

Final Decision

Division Bench

Acts Referred

Insolvency and Bankruptcy Code, 2016 — Section 10

Judgement Text

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Case Metadata
  • Coram: Rakesh Kumar Jain, Member (J); Ajai Das Mehrotra, Member (T)
  • Bench: Division Bench
  • Advocates: Rakesh Gupta, Eshna Kumar, Akshat Maheshwari
  • Result: Division Bench
Referenced Acts & Sections

Insolvency and Bankruptcy Code, 2016 — Section 10

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