Dr. Rajat Ghosh Vs Tripura University And 6 Ors

Tripura High Court- Agartala 1 Apr 2024 Writ Petition (C) No. 243 Of 2024 (2024) 04 TP CK 0002
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 243 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Bhattacharjee, D. Bhattacharya, S. Saha

Judgement Text

Translate:
Punjab And Haryana HC
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Case Metadata
  • Ck Citation: (2024) 04 TP CK 0002
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: S. Bhattacharjee, D. Bhattacharya, S. Saha
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