Jhutan Nama Vs State Of Tripura

Tripura High Court- Agartala 28 Mar 2024 Bail Application 12 Of 2024 (2024) 03 TP CK 0052
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application 12 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

A. Pal, Raju Datta

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 439
  • Narcotic Drugs And Psychotropic Substances (NDPS) Act, 1985 - Section 20(b)(ii)(C), 25, 29, 37

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0052
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: A. Pal, Raju Datta
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 439
  • Narcotic Drugs And Psychotropic Substances (NDPS) Act, 1985 - Section 20(b)(ii)(C), 25, 29, 37
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