Abdul Rashid Vs State Of Tripura

Case No: Bail Application 14 Of 2024

Date of Decision: March 28, 2024

Acts Referred: Code Of Criminal Procedure, 1973 — Section 439#Narcotic Drugs And Psychotropic Substances (NDPS) Act, 1985 — Section 21(b), 25, 29, 37

Hon'ble Judges: Arindam Lodh, J

Bench: Single Bench

Advocate: A. Basak, Raju Datta

Final Decision: Allowed