Jiban Kumar Rakshit Vs Subrata Bikash Dutta

Tripura High Court- Agartala 28 Mar 2024 Criminal Revision Petition No. 26 Of 2023 (2024) 03 TP CK 0054
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 26 Of 2023

Hon'ble Bench

Biswajit Palit, J

Advocates

S. Lodh, S. Majumder, Sukanta Sarkar, R. Purkayastha, R. Saha, Raju Datta

Acts Referred
  • Negotiable Instruments Act, 1881 - Section 148(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 03 TP CK 0054
  • Coram: Biswajit Palit, J
  • Bench: Single Bench
  • Advocates: S. Lodh, S. Majumder, Sukanta Sarkar, R. Purkayastha, R. Saha, Raju Datta
Referenced Acts & Sections
  • Negotiable Instruments Act, 1881 - Section 148(1)
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