Arunkumar Jayantilal Muchhala Vs Awaita Properties Pvt Ltd & Anr
Case No: Company Appeal (AT) (Insolvency) No. 121 Of 2023 & I.A. No. 4828 Of 2023
Date of Decision: April 2, 2024
Acts Referred: Insolvency and Bankruptcy Code, 2016 — Section 3(12), 3(33), 5(8), 5(8)(f), 7, 7(1), 7(4), 7(5), 8, 9, 61
Hon'ble Judges: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
Bench: Division Bench
Advocate: Dhruba Mukherjee, Anando Mukherjee, Maulik Chokshi, Shwetank Singh, Krishnendu Datta, Shikhil Suri, Vidhi Kapor, Ishita Ahuja, Kunal Godhwani, Mithilesh Kumar Pandey
Final Decision: Disposed Of