State Bank Of India Vs National Highways Authority Of India & Anr

National Company Law Appellate Tribunal New Delhi 2 Apr 2024 Interlocutory Application No.985 Of 2023 in Company Appeal (AT) No. 346 Of 2018 (2024) 04 NCLAT CK 0006
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Interlocutory Application No.985 Of 2023 in Company Appeal (AT) No. 346 Of 2018

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Arun Kathpalia, Monika Singh, Gaurav Lavaina, Ramji Srinivasan, Raunak Dhillon, Isha Malik, Nihaad Dewan, Namrata Srivastava, Dakshita Chopra, Vikash Kumar Jha, Arvind Nayar, C.S.Chauhan, Aditya Sikka, Onshi Jakhar

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 04 NCLAT CK 0006
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Arun Kathpalia, Monika Singh, Gaurav Lavaina, Ramji Srinivasan, Raunak Dhillon, Isha Malik, Nihaad Dewan, Namrata Srivastava, Dakshita Chopra, Vikash Kumar Jha, Arvind Nayar, C.S.Chauhan, Aditya Sikka, Onshi Jakhar
  • Result: Disposed Of
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