A.Shanmugavelu Vs State

Madras High Court 3 Apr 2024 Criminal Original Petition No. 6821 Of 2024
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 6821 Of 2024

Hon'ble Bench

T.V.Thamilselvi, J

Advocates

M.Madhuprakash, V.Meganathan

Acts Referred

Indian Penal Code, 1860 — Section 229A, 406, 420

Judgement Text

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Case Metadata
  • Coram: T.V.Thamilselvi, J
  • Bench: Single Bench
  • Advocates: M.Madhuprakash, V.Meganathan
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 229A, 406, 420

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