Gowtham And Others Vs State

Madras High Court 3 Apr 2024 Criminal Original Petition No. 6661 Of 2024
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 6661 Of 2024

Hon'ble Bench

T.V.Thamilselvi, J

Advocates

C.Deepakkumar, V.Meganathan

Acts Referred

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(i)#Indian Penal Code, 1860 — Section 229A

Judgement Text

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Case Metadata
  • Coram: T.V.Thamilselvi, J
  • Bench: Single Bench
  • Advocates: C.Deepakkumar, V.Meganathan
Referenced Acts & Sections

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(i)#Indian Penal Code, 1860 — Section 229A

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