Akbar Travels of India Private Limited Vs Ritco Travels & Tours Private Limited

National Company Law Appellate Tribunal New Delhi 3 Apr 2024 Company Appeal (AT) (Insolvency) No. 402 Of 2024 (2024) 04 NCLAT CK 0008
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 402 Of 2024

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Nausher Kohli, Gaurav Arora

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code, 2016 - Section 5(20), 5(21), 8, 9, 9(5), 9(5)(2)(d), 61(1)

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 04 NCLAT CK 0008
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Nausher Kohli, Gaurav Arora
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code, 2016 - Section 5(20), 5(21), 8, 9, 9(5), 9(5)(2)(d), 61(1)
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