Shivnandan Prasad & Sons Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi G Bench) 2 Apr 2024 Income Tax Appeal No. 853, 854/DEL/2023 (2024) 04 ITAT CK 0016
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 853, 854/DEL/2023

Hon'ble Bench

Dr. B. R. R. Kumar, (AM); Anubhav Sharma, J

Advocates

Nitish Garg, Javed Akhtar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 271(1)(C)

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 04 ITAT CK 0016
  • Coram: Dr. B. R. R. Kumar, (AM); Anubhav Sharma, J
  • Bench: Division Bench
  • Advocates: Nitish Garg, Javed Akhtar
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 271(1)(C)
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