Finesse International Design Pvt. Ltd. Vs Addl. CIT

Income Tax Appellate Tribunal (Delhi H Bench) 2 Apr 2024 Income Tax Appeal No. 2561/DEL/2022 (2024) 04 ITAT CK 0017
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2561/DEL/2022

Hon'ble Bench

Kul Bharat, J; Dr. B. R. R. Kumar, (AM)

Advocates

Ashwani Kumar, Ankur Aggarwal, Siddharth Bhimsingh Meena

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 132A, 250, 269ST, 271D, 271DA

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 04 ITAT CK 0017
  • Coram: Kul Bharat, J; Dr. B. R. R. Kumar, (AM)
  • Bench: Division Bench
  • Advocates: Ashwani Kumar, Ankur Aggarwal, Siddharth Bhimsingh Meena
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 132A, 250, 269ST, 271D, 271DA
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