Yuva Jagriti Evam Jan Kalyan Mission Trust Vs CIT (Exemption)

Income Tax Appellate Tribunal (Delhi H Bench) 1 Apr 2024 Income Tax Appeal No. 3316/DEL/2023 (2024) 04 ITAT CK 0019
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 3316/DEL/2023

Hon'ble Bench

Saktijit Dey, (VP); N.K. Billaiya, (AM)

Advocates

Nikhil Goyal, Sapna Bhatia

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 12A(1)(ac), 80G, 127(1), 282, 282(1)

Judgement Text

Translate:
Delhi HC
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Case Metadata
  • Ck Citation: (2024) 04 ITAT CK 0019
  • Coram: Saktijit Dey, (VP); N.K. Billaiya, (AM)
  • Bench: Division Bench
  • Advocates: Nikhil Goyal, Sapna Bhatia
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 12A(1)(ac), 80G, 127(1), 282, 282(1)
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