Jasvinder Singh Vs Ocus Skyscrapers Realty Pvt Ltd

National Consumer Disputes Redressal Commission 3 Apr 2024 Review Application No. 90 Of 2024 In FA Of 384 Of 2021 (2024) 04 NCDRC CK 0036

Bench: Division Bench

Result Published

Judgement Snapshot

Case Number

Review Application No. 90 Of 2024 In FA Of 384 Of 2021

Hon'ble Bench

Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member

Advocates

Lokesh Bhola, Sanjana Manchanda

Final Decision

Dismissed

Judgement Text

Translate:

Review Application nos. 90 and 91 of 2024 (for review)

In Chamber

The present review application has been filed by the opposite party Ocus Skyscrapers Realty Limited seeking review of the order dated 19.02.2024.

We have gone through the review application as well as the impugned order and we find no error apparent on the face of the record which calls for interference in the present Review Application. The applications are therefore, dismissed.

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Case Metadata

Ck Citation: (2024) 04 NCDRC CK 0036
Coram: Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
Bench: Division Bench
Advocates: Lokesh Bhola, Sanjana Manchanda
Result: Dismissed

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