Zee Entertainment Enterprise Ltd Vs Technobile Systems Pvt. Ltd. & Anr

Telecom Disputes Settlement And Appellate Tribunal 16 Apr 2024 Broadcasting Petition No. 94 Of 2024 (2024) 04 TDSAT CK 0013
Bench: Division Bench

Judgement Snapshot

Case Number

Broadcasting Petition No. 94 Of 2024

Hon'ble Bench

Dhirubhai Naranbhai Patel, Chairperson; Subodh Kumar Gupta, Member

Advocates

Kunal Tandon, Aanchal Khanna, Yash Agarwal, Vibhav Srivastava

Judgement Text

Translate:

1. Looking to the contentious issues raised in this Broadcasting Petition, the same is Admitted.

2.  Notice upon respondent No.1 to be served by dasti service as well as by email.

3. Counsel Mr.Vibhav Srivastava accepts notice on behalf of respondent no.2 and seeks time to get instructions and to file reply.  Time, as prayed for, is granted till the next date of hearing.

4. Meanwhile, as an ad interim relief, we hereby restrain respondent no.1 from receiving signals of the channels of the petitioner from anyone, including respondent no.2, till next date of hearing.

5.  List this matter under the heading “for Directions” on 3.7.2024.

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