Heard Mr. B. Debnath, learned counsel appearing for the appellant.
Also heard Mr. A. Saha, learned counsel appearing for the respondent.
We have personally interacted with both the couples namely, Shri Sabuj Majumder and Smt. Jyosmita Das.
There is a possibility of amicable settlement between the couples. So, we deem it fit to have another interaction with both the couples on 25.04.2024.
Shri Sabuj Majumder and Smt. Jyosmita Das are directed to appear in-person before this Court on 25.04.2024 at 10:30 a.m.
List the matter on 25.04.2024. A copy of this order may be communicated to learned counsel appearing for the parties.