Rayipudi Venkata Krishna Vs Cotton Corporation Of India Ltd.
Case No: Writ Petition No. 8259, 8330, 8334 Of 2023
Date of Decision: April 26, 2024
Hon'ble Judges: T. Madhavi Devi, J
Bench: Single Bench
Final Decision: Disposed Of
Case No: Writ Petition No. 8259, 8330, 8334 Of 2023
Date of Decision: April 26, 2024
Hon'ble Judges: T. Madhavi Devi, J
Bench: Single Bench
Final Decision: Disposed Of