M.Balakrishnan Vs State

Madras High Court 29 Apr 2024 Criminal Original Petition No. No.10295 Of 2024 (2024) 04 MAD CK 0236
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. No.10295 Of 2024

Hon'ble Bench

Dr. G.Jayachandran, J

Advocates

G.Mageshkumar, S.Udaya Kumar

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 406, 420

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 04 MAD CK 0236
  • Coram: Dr. G.Jayachandran, J
  • Bench: Single Bench
  • Advocates: G.Mageshkumar, S.Udaya Kumar
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 406, 420
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