Abdul Basith Vs State

Case No: Criminal Original Petition No. No.10782 Of 2024

Date of Decision: April 30, 2024

Acts Referred: Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(l), 5(m), 6#Code Of Criminal Procedure, 1973 — Section 164#Indian Penal Code, 1860 — Section 229A

Hon'ble Judges: T.V.Thamilselvi, J

Bench: Single Bench

Advocate: J.Franklin, V.Meganathan