Sneha Makwan Vs State

Madras High Court 30 Apr 2024 Criminal Original Petition No. No.10018 Of 2024 (2024) 04 MAD CK 0241
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. No.10018 Of 2024

Hon'ble Bench

T.V.Thamilselvi, J

Advocates

S.Silambanan, K.Sathish, V.Meganathan, P.K.Ganesh

Acts Referred
  • Indian Penal Code, 1860 - Section 120(B), 229A, 406, 420

Judgement Text

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Case Metadata
  • Citation: (2024) 04 MAD CK 0241
  • Coram: T.V.Thamilselvi, J
  • Bench: Single Bench
  • Advocates: S.Silambanan, K.Sathish, V.Meganathan, P.K.Ganesh
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 120(B), 229A, 406, 420
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