Yash Marothia Vs Union Of India

Orissa High Court 1 May 2024 CRLMC No.824 Of 2024 (2024) 05 OHC CK 0062
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

CRLMC No.824 Of 2024

Hon'ble Bench

S.S. Mishra, J

Advocates

Rudra Prasad Kar, A. Khandelwal, Subash Chandra Mohanty

Final Decision

Allowed

Acts Referred
  • Code of Criminal Procedure, 1973 - Section 482
  • Income Tax Act, 1961 - Section 276B, 276BB

Judgement Text

Translate:

,,TDS & TCS WORKING,,,

Sl.No.,Quarter,Months,Due Date,"Date         Â

of Payment",Delay Day

1,1st Qtr.,Apr-19,07.05.2019,07.06.2019,30 days

,,May-19,07.06.2019,07.06.2019,0 days

,,June-19,07.07.2019,12.07.2019,5 days

,1st Qtr. Return,"April-2019 to Jun-

2019",31.07.2019,26.07.2019,0 days

2,2nd Qtr.,Jul-19,07.08.2019,07.08.2019,0 days

,,Aug-19,07.09.2019,07.09.2019,0 days

,,Sep-19,07.10.2019,14.10.2019,7 days

,"2nd           Â

Qtr.

Return","July 2019 to Sep-

2019",31.10.2019,01.11.2019,"1Â Â Â Â Â Â Â Â Â

day

delay

3,3rd Qtr.,Oct-19,07.11.2019,07.11.2019,0 days

,,Nov-19,07.12.2019,07.12.2019,0 days

,,Dec-19,07.01.2020,07.01.2020,0 days

,"III    Rd    Qtr

Return","Oct-2019  to  Dec-

2019",31.01.2020,30.01.2020,0 days

4,4th Qtr.,Jan-20,07.02.2020,07.02.2020,0 days

,,Feb-20,07.03.2020,07.03.2020,0 days

,,Mar-20,07.04.2020,20.07.2020,111 days

,4th Qtr. Return,"Jan-

2020Â Â Â Â Â Â Â Â Â Â Â Â Â

to

March-2020",31.07.2020,31.07.2020,0 days

.……..………………….,,,,,

From The Blog
Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions
Nov
11
2025

Court News

Supreme Court Quashes Bihar’s Mutation Rule: Property Sale Registration Cannot Be Blocked by Extra Conditions
Read More
How Indians Can Start a Company in the USA: Step-by-Step Guide, Costs, and Legal Requirements
Nov
11
2025

Court News

How Indians Can Start a Company in the USA: Step-by-Step Guide, Costs, and Legal Requirements
Read More