Chowdavarapu Kesava Rao Vs State Of Telangana

High Court For The State Of Telangana:: At Hyderabad 9 May 2024 Writ Petition No. 13081 Of 2024 (2024) 05 TEL CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 13081 Of 2024

Hon'ble Bench

C.V. Bhaskar Reddy, J

Final Decision

Disposed Of

Acts Referred
  • Greater Hyderabad Municipal Corporation Act, 1955 - Section 654, 655

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 05 TEL CK 0004
  • Coram: C.V. Bhaskar Reddy, J
  • Bench: Single Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Greater Hyderabad Municipal Corporation Act, 1955 - Section 654, 655
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