Harinder Bashista Vs Sanjib Kumar & Ors

National Company Law Appellate Tribunal New Delhi 31 May 2024 Company Appeal (AT) (Insolvency) No. 197 Of 2023 (2024) 05 NCLAT CK 0047
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 197 Of 2023

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T)

Advocates

Saurabh Kirpal, Sidhant Kumar, Anushka Shah, Manyaa Chandok, Harleen K. Rait, Adya Rajkotia, Abhishek Anand, Karan Kohli, Palak Katra, Aditya Gauri, Amar Vivek, Damini Srestha

Final Decision

Dismissed

Acts Referred
  • Insolvency and Bankruptcy Code 2016 - Section 7

Judgement Text

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Case Metadata
  • Citation: (2024) 05 NCLAT CK 0047
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T)
  • Bench: Division Bench
  • Advocates: Saurabh Kirpal, Sidhant Kumar, Anushka Shah, Manyaa Chandok, Harleen K. Rait, Adya Rajkotia, Abhishek Anand, Karan Kohli, Palak Katra, Aditya Gauri, Amar Vivek, Damini Srestha
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency and Bankruptcy Code 2016 - Section 7
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