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National Green Tribunal Principal Bench, New Delhi 31 May 2024 Original Application No. 678 Of 2024 (2024) 05 NGT CK 0038
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 678 Of 2024

Hon'ble Bench

Prakash Shrivastava, CP; Arun Kumar Tyagi, JM; Dr. A. Senthil Vel, EM

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Citation: (2024) 05 NGT CK 0038
  • Coram: Prakash Shrivastava, CP; Arun Kumar Tyagi, JM; Dr. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Disposed Of
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