Dy.CIT Vs Sandeep Bajaj
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 2993/DEL/2023, Cross Objection No. 29/DEL/2024
Hon'ble Bench
S. Rifaur Rahman, (AM); Yogesh Kumar U.S., J
Advocates
Amit Goyel, Pranav Yadav, Anuj Garg
Final Decision
Dismissed
Acts Referred
Income Tax Act, 1961 — Section 2(22)(e), 56, 143(3), 147, 148, 151, 151(1), 151(2)
Judgement Text
Translate: